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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(g) in The Delhi Metro Airport Express Line, General Rules, 2010

(g)"Authorized Officer" means an officer of the Delhi Metro Airport Express Line administration who is duly empowered by general or special order of the Delhi Metro Airport Express Line administration, either by name or by virtue of his office, to issue instructions with the prior approval of the Authorized Officer of the Delhi Metro Railway Administration, as defined in clause (vi) of sub-rule (1) of rule 2 of the Delhi Metro Railway General Rules, 2002 ;