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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Sikkim - Subsection

Section 42(2)(h) in Vinayaka Missions Sikkim University Act, 2008

(h)the payment of any expenses incurred by the University in carrying out the provisions of this Act, and the Statutes or the rules made thereunder;