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State of Rajasthan - Section

Section 3 in Rajasthan Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2017

3. Reservation of seats in educational institutions in the State.

- [(1) The reservation in respect of the annual permitted strength for admission into such educational institutions and courses in the State, as may be prescribed, for the More Backward Classes shall be five percent.] [Substituted by Act No. 2 of 2019, 13.2.2019.]
(2)Notwithstanding anything contained in sub-section (1), persons belonging to creamy layer shall not be eligible for consideration against the reserved quota of, seats in any educational institution in the State: