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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Assam - Subsection

Section 39(2)(e) in The Assam Agricultural University Act, 1968

(e)to make recommendations to the Board on all proposals involving expenditure for which no provision has been made in the budget or which involves expenditure in excess of the amount provided in the budget.