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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(4)(ii) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(ii)seeds of shell fish, such as prawn, shrimp, lobsters, crab, gastropods, bivalves and such other crustaceans and mollusees;