Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(5) in The Haryana Prevention of Beggary Rules, 1972

(5)The Assistant Inspectors appointed under Section 18 of the Act shall assist the Chief Inspector and Inspectors in performance of their duties and to perform such other duties as may be delegated to them from time to time by the Chief Inspector except those in sub-rule (1).