Supreme Court - Daily Orders
Ravi Dhingra vs State Of Nct Of Delhi on 17 October, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.22 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 13251/2023
(Arising out of impugned final judgment and order dated 21-08-2023
in CRLMC No. 5981/2022 passed by the High Court of Delhi at New
Delhi)
RAVI DHINGRA Petitioner(s)
VERSUS
STATE OF NCT OF DELHI & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.211649/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 17-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Mr. Ankur Bansal, AOR
Mr. Keshav Khandelwal, Adv.
Ms. Deepika Kalia, Adv.
Mr. Sadre Alam, Adv.
Mr. Siddhartha Jain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Time is sought for filing additional documents.
Permission is granted.
List the matter after two weeks.
(SWETA BALODI) (MATHEW ABRAHAM) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by SWETA BALODI Date: 2023.10.17 15:59:24 IST Reason: