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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(2)The scales of pay* applicable to the various categories of posts included in the cadre of the service at the commencement of these rules, shall, until orders varying the same have been passed under sub-rule (1) be as given in Appendix 'A'.