Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(9) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017 (9)The leave admissible under this section shall be exclusive of all holidays whether occurring during or either at the end of the period of leave.
