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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(3)(d) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(d)all recognised polytechnics and technical institutions, if any, shall be deemed to have been recognised under this Act until the expiration of the period of recognition, subject, however, to the power of the Council to withdraw such recognition in accordance with the provisions of this Act; and