Supreme Court - Daily Orders
The State Of Karnataka vs Sri Rajesh Jain Patner M/S Salem Steel ... on 7 December, 2017
ITEM NO.29 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s).
20053-20057/2017
THE STATE OF KARNATAKA Petitioner(s)
VERSUS
SRI RAJESH JAIN PATNER M/S SALEM STEEL TRADING
COM Respondent(s)
(FOR ADMISSION AND I.R.)
Date : 07-12-2017 These petitions were called on for hearing
today.
For Petitioner(s)
Mr. V.N. Raghupathy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Fresh steps along with fresh address be taken by the Ld.Counsel for the petitioner for service of the sole respondent within two weeks, as of last opportunity.
Thereafter, notice be issued.
List again on 12th of February, 2018.
KAPIL MEHTA Registrar 07.12.2017 vkt Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.12.11 17:03:05 IST Reason: