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Supreme Court - Daily Orders

The State Of Karnataka vs Sri Rajesh Jain Patner M/S Salem Steel ... on 7 December, 2017

     ITEM NO.29                                 REGISTRAR COURT. 1                 SECTION IV-A

                                     S U P R E M E C O U R T O F                 I N D I A
                                             RECORD OF PROCEEDINGS

                                    BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                                No(s).
     20053-20057/2017

     THE STATE OF KARNATAKA                                                        Petitioner(s)

                                                              VERSUS

     SRI RAJESH JAIN PATNER M/S SALEM STEEL TRADING
     COM                                                                           Respondent(s)

     (FOR ADMISSION AND I.R.)

     Date : 07-12-2017 These petitions were called on for hearing
                       today.

     For Petitioner(s)
                                            Mr. V.N. Raghupathy, AOR

     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Fresh steps along with fresh address be taken by the Ld.Counsel for the petitioner for service of the sole respondent within two weeks, as of last opportunity.

Thereafter, notice be issued.

List again on 12th of February, 2018.

KAPIL MEHTA Registrar 07.12.2017 vkt Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.12.11 17:03:05 IST Reason: