Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(3) in Punjab Water Resources (Management and Regulation) Act, 2020 (3)The Authority may fix different tariff depending on the category of use, location, class of users or other relevant factors, as the Authority may deem fit.
