Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 290(1)] [Section 290] [Entire Act] Union of India - Subsection Section 290(1)(n) in The Companies Act, 2013 (n)to apply to the Tribunal for such orders or directions as may be necessary for the winding up of the company.