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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(x) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955

(x)[ "Speaker" means the Speaker of the Assembly chosen as such under Articles 178 of the Constitution; and] [Vide G.O. Ms. No. 66, Legislative Assembly, dated the 4th October 1969.]