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[Cites 0, Cited by 0] [Section 85(3)] [Section 85] [Entire Act]

State of Assam - Subsection

Section 85(3)(ii) in Guwahati Metropolitan Development Authority Act, 1985

(ii)if the breach, neglect or failure continues after such conviction with fine which may extend to two hundred and fifty rupees for every day during which the breach, neglect or failure continues after the first convictions.