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[Cites 0, Cited by 1] [Section 1(4)] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(4)(a) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999

(a)It shall apply to all irrigation projects of which the area of the affected zone exceeds 50 hectares, or the area of the benefited zone exceeds 200 hectares or a gaothan is affected.