Delhi High Court - Orders
Razorpay Software Private Limited vs Deputy Director ,Directorate Of ... on 27 November, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13615/2021 and CM APPLs.43018/2021, 74286/2025
RAZORPAY SOFTWARE PRIVATE LIMITED .....Petitioner
Through: Mr. Anant Garg, Ms. Sharmishtha
Dube and Mr. Vasu Manchanda,
Advs. (through v/c)
versus
DEPUTY DIRECTOR ,DIRECTORATE OF ENFORCEMENT
AND ANR .....Respondents
Through: Mr. Zoheb Hossain (SC) along with
Mr. Vivek Gurnani, Mr. Samit
Siddhanta, Mr. Kanishk Maurya,
Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 27.11.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 09.03.2026.
By order Court Master NOVEMBER 27, 2025/uk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2025 at 20:56:10