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[Cites 0, Cited by 0] [Section 21(21)] [Section 21] [Entire Act]

Greater Bengaluru City Corporation -

Section 21(21)(21) in Bangalore Mahanagara Palike Building Bye-laws 2003

21.1.1Every building meant for human occupancy shall be provided with exits sufficient to permit safe escape of occupants, in case of fire or other emergency.