Himachal Pradesh High Court
Vijay Arora vs State Of Hp on 2 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Vijay Arora Vs.State of HP CWP No.1235 of 2018 .
2.5.2022 Present:- Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with M/s. Ranjan Sharma & Ashwani K. Sharma Advocates General for respondents-State.
Mr. Naresh K. Gupta, Advocate, for respondents No.5 and 6.
Mr. Shashi Sirshoo, Central Government Standing Counsel, for respondent No.7.
List on 9.5.2022, on which date fresh status report regarding the availability and distribution of water be filed by respondents No.5 and 6.
( Tarlok Singh Chauhan) Judge [[[ (Chander Bhusan Barowalia) Judge 2nd May, 2022 (Guleria) ::: Downloaded on - 04/05/2022 20:05:55 :::CIS