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State of Odisha - Section

Section 38 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

38. Procedure for maintenance of Cash Book.

- The amount drawn from the treasury shall be accounted for in Column 3 of the Cash Book in O.T.C. Form No.4 and its transfer credit shall be noted in Column 7 of the Cash Book. The entries in the Cash Book relating to drawal and transfer credit shall be attested by the Tahasildar.