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Madhya Pradesh High Court

Sayba vs Khajan Sainani Ashram School Pisnawal on 24 February, 2026

                                                           1                               CRA-6703-2023
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT INDORE
                                                   CRA No. 6703 of 2023
                                   (SAYBA Vs KHAJAN SAINANI ASHRAM SCHOOL PISNAWAL AND OTHERS )



                          Dated : 24-02-2026
                               Mr. Ayush Agrawal - Advocate for the petitioner.

                               None for the respondent.

List the case in the next week.

(GAJENDRA SINGH) JUDGE VS Signature Not Verified Signed by: VARSHA SINGH Signing time: 24-Feb-26 8:29:32 PM