Madhya Pradesh High Court
Sayba vs Khajan Sainani Ashram School Pisnawal on 24 February, 2026
1 CRA-6703-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRA No. 6703 of 2023
(SAYBA Vs KHAJAN SAINANI ASHRAM SCHOOL PISNAWAL AND OTHERS )
Dated : 24-02-2026
Mr. Ayush Agrawal - Advocate for the petitioner.
None for the respondent.
List the case in the next week.
(GAJENDRA SINGH) JUDGE VS Signature Not Verified Signed by: VARSHA SINGH Signing time: 24-Feb-26 8:29:32 PM