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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(d) in Rajasthan Go-Seva Ayog Act, 1995

(d)in the case of a non-official member, if he remains absent without previous permission of the chairman from three consecutive meetings of commission: or