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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(2) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(2)The Executive Council shall not have power to amend any draft proposed by the Academic Council under sub-section (1) but, may reject it or return it to the Academic Council for reconsideration, either in whole or in part together with any amendments which the Executive Council may suggest.