Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 256(2)] [Section 256] [Entire Act] Union of India - Subsection Section 256(2)(ii) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012 (ii)On the total amount distributed as distributable sum to the creditors or return of contribution or assets to the partners;