Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(64) in The Delhi Municipal Corporation Act, 1957 (64)"water course" includes any river, stream or channel whether natural or artificial;[***] [Clause (65) omitted by Act 67 of 1993, section 2 (w.e.f. 1-10-1993).]
