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State of Assam - Section

Section 1 in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

1. Short title, extent and commencement.

- (i) These rules may be called the Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979.
(ii)These rules shall extend to areas where the Act applies.
(iii)These rules shall come into force with immediate effect.