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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(21) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(21)to raise, on behalf of the University, loans from the Central or any State Government, or any corporation owned or controlled by the Central or any State Government or the public;