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State of Madhya Pradesh - Section

Section 37I in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

37I. Place of sale by licensee.

- A licensee holding a licence in form [P.S. II or P.S. II-A] [Substituted by Notification No. (34) B-1-58-96-CTD-V, dated 29-8-1996.] or in Form P.S. Ill shall not effect sales of poppy straw at any place or premises other than the place or the premises specified in his licence.