Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 63 in The Sale Of Goods Act, 1930 63. Reasonable time a question of fact.— Where in this Act any reference is made to a reasonable time, the question what is a reasonable time is a question of fact.
