Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 68R] [Entire Act] Union of India - Subsection Section 68R(a) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (a)summoning and enforcing the attendance of any person and examining him on oath;
