Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(3) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (3)The Director of Research shall be responsible for all the research activities in the University and shall be the Ex-officio Member Secretary of Research Advisory Council.
