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State of Mizoram - Section

Section 13 in Mizoram (Finance and Accounts Service) Rules, 1991

13. Appointment by selection.

- All appointments to the service by way of selection in the manner specified hereinbefore, shall be made from the candidates included in the list referred to in sub-rule (3) of Rule 12 of these rules in order of merit and strictly to the extent specified in Rule 6 (b) of these rules.