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Delhi High Court - Orders

Earl Chawla & Co. Pvt. Ltd & Anr vs Nps Chawla & Ors on 27 February, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~CP-61
*   IN THE HIGH COURT OF DELHI AT NEW DELHI
+   CO.A(SB) 60/2015
    EARL CHAWLA & CO. PVT. LTD & ANR.                 ..... Appellants
                       Through     Mr.Abhishek Kumar Rao,
                       Mr.Shailesh Suman, Ms.Bhavya Bharti and
                       Mr.Akhilendra Singh, Advs.

                       versus

    NPS CHAWLA & ORS.                                ..... Respondents
                 Through            Mr.P.Nagesh and Mr.Dhruv Gupta,
                 Advs.

    CORAM:
    HON'BLE MR. JUSTICE JAYANT NATH

                       ORDER

% 27.02.2019 No time left. List on 16.07.2019.

JAYANT NATH, J FEBRUARY 27, 2019 rb