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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(12) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(12)The State Government may, for reasons to be recorded in writing and communicated to the applicant, reduce the area applied for at the time of grant of the mining lease.