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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(g) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

(g)bring, for any purpose other than the maintenance of the monument-
(i)any animal, or
(ii)any vehicle except in areas reserved for the parking thereof.