Madhya Pradesh High Court
The State Of Madhya Pradesh vs Smt. Durga Jaiswal on 18 January, 2018
THE HIGH COURT OF MADHYA PRADESH
W.A. No. 613/2016, W.A. No. 686/2016
W.A. No. 690/2016, W.A. No. 726/2016
W.A. No. 727/2016, W.A. No. 728/2016
W.A. No. 745/2016
JABALPUR, DATED : 18.01.2018
Shri P.K. Kaurav, Advocate General with Shri S.D. Tiwari,
Additional Advocate General and Shri Amit Seth, Government
Advocate for the appellants/State.
Shri Umesh Shrivastava, Advocate for the respondent in
WA-613-2016.
Shri Akash Choudhury, Advocate for the respondent in WA-686-2016.
Shri Rajendra Nath Roy, Advocate for the respondent in WA-727-2016.
Shri A.K. Chaturvedi, Advocate for the respondent in WA- 728-2016.
Arguments heard.
Reserved for orders.
(Hemant Gupta) (Vijay Kumar Shukla) (Subodh Abhyankar) Chief Justice Judge Judge DV Digitally signed by DINESH VERMA Date: 2018.02.14 13:37:53 +05'30'