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[Cites 0, Cited by 1] [Section 94(6)] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(6)(b) in The U.P. Municipalities Act, 1916

(b)except by a resolution supported by not less than, one half of the total number of members of the [Municipality] [Substituted by U.P. Act No. 12 of 1994.] for the time being.