Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111A] [Entire Act]

Union of India - Subsection

Section 111A(e) in Motor Vehicles Act, 1939

(e)any other matter which is to be, or maybe, prescribed.]