Kerala High Court
Sajeena F vs The Racpc-Ii, State Bank Of India on 2 December, 2022
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA, 1944
WP(C) NO. 38806 OF 2022
PETITIONER:
SAJEENA F
AGED 45 YEARS
W/O MUHAMMED SATHEEK,
BUILDING NO VMC XIII / I2BA,
ZIONA MAHAL, NEAR MANNANIA ARABIC COLLEGE JN,
MUTTAPPALAM P.O, CHIRAYINKEEZHU,
THIRUVANANTHAPURAM, PIN - 695014
BY ADV A.B.MOHANAKUMAR
RESPONDENTS:
1 THE RACPC-II, STATE BANK OF INDIA
PALAYAM, THIRUVANANTHAPURAM PIN - 695033
REP. BY AUTHORISED OFFICER/CHIEF MANAGER.
2 STATE BANK OF INDIA
CHENTHITTA BRANCH,
THIRUVANARITHAPURAM
REPRESENTED BY ITS CHIEF MANAGER, PIN - 695001
OTHER PRESENT:
ADV. P GOPAL (SC)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.12.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P. (C) No. 38806 OF 2022 2
JUDGMENT
Dated this the 2nd day of December, 2022 When this matter is taken up for consideration today, learned counsel appearing for the petitioner seeks permission to withdraw the Writ Petition.
Accordingly, the Writ Petition will stand dismissed as withdrawn.
Sd/-
GOPINATH P. JUDGE mtk W.P. (C) No. 38806 OF 2022 3 APPENDIX OF WP(C) 38806/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LETTER DATED 02/09/2021 ISSUED BY SBI UPON THE PETITIONER Exhibit P2 TRUE COPY OF THE LETTER DATED 27/12/2021 ISSUED BY THE PETITIONER UPON SBI SEEKING SETTLEMENT OF HER LOAN