Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 15E in Kerala Toddy Workers' Welfare Fund Act, 1969 15E. [ Audit of Accounts of the Board. [Inserted by Act No. 3 of 1996.] - The accounts of the Board shall be examined and audited once in every year by the Director of Local Fund Audit.]
