Delhi High Court - Orders
M/S Omega Elevators vs Ircon International Ltd on 22 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12245/2018 & CM APPL. 47466/2018
M/S OMEGA ELEVATORS ..... Petitioner
Through : Mr. Bhargav Hasurkar, Mr.
Saurabh Jain and Mr. Siddarth
Jain, Advs.
versus
IRCON INTERNATIONAL LTD. ..... Respondent
Through : Mr. Dhananjaya Mishra, Adv.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 22.01.2019 Learned counsel submits on behalf of the respondent/IRCON International Ltd. that the tender/NIT would be withdrawn and a fresh decision would be taken.
This writ petition is accordingly dismissed as withdrawn.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 22, 2019 aj