Section 22 in Rabindranath Tagore University Act, 2017
22. Authorities of the University.
- The following shall be the authorities of the University :(i)the court;(ii)the Executive Council;(iii)the Academic Council;(iv)the Post-graduate Board;(v)the Under-graduate Board;(vi)the Board of studies;(vii)the Finance Committee;(viii)the Selection Committees; and(ix)such other authorities as may be declared by the statutes to be the authorities of the University.
