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State of Assam - Section

Section 51 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

51.

Home Consumption Permits are not transferable and shall be issued for a period not exceeding six months but the Chief Forest Officer may extend the period for a further period of six months on payment of such fee as he may think fit to impose:Provided that the Chief Forest Officer may in his discretion remit the fee altogether in any particular case.