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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(a) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(a)to approve an operational plan, based on its entitlement, area, soil cropping pattern, as prepared by the competent authority, in respect of the entire project area at the beginning of each irrigation season;.