Delhi High Court - Orders
Bibby Financial Services India Pvt. Ltd vs Ok Play India Pvt. Ltd on 7 May, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~5(Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 140/2021
BIBBY FINANCIAL SERVICES INDIA PVT. LTD.
..... Petitioner
Through: Ms. Anjali Sharma, Adv.
versus
OK PLAY INDIA PVT. LTD. ..... Respondent
Through: Mr. Vipul Kumar, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 07.05.2021 (Video-Conferencing)
1. Ms. Sharma, learned counsel for the petitioner, seeks and is granted a further time of one week to file the application under Section 14 of the Limitation Act.
2. Accordingly, re-notify on 4th August, 2021.
C.HARI SHANKAR, J MAY 7, 2021 ss Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:07.05.2021 21:18:45