(Smt. Tanusree Bose vs The State Of West Bengal on 25 April, 2014

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Calcutta High Court (Appellete Side)

(Smt. Tanusree Bose vs The State Of West Bengal on 25 April, 2014

Author: Dipankar Datta

Bench: Dipankar Datta

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25.04. 2014 rrc W. P. 14237 (W) of 2003 (Smt. Tanusree Bose Vs. The State of West Bengal & Ors.) None appears.

The writ petition stands dismissed for default.

(Dipankar Datta, J.)