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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

12. Functions of the Convenor of the Committee.

- The Convenor of the PECEJJ shall subject to such directions as may be issued by the Chairperson has to discharge duties in the matters relating to the PECET. The Convenor, is specifically responsible for discharging the following functions:
(1)The printing of application form of PECET.
(2)Issuing the notification inviting application for the Entrance Test.
(3)Sale of application forms and issue of Hall Tickets.
(4)Appointment of Testers/Coordinators/Observers.
(5)Payment of remuneration for various items/services utilized for the purpose of PECET.
(6)Maintenance and submission of accounts to the A.P.State Council.
(7)Publication of results and dispatch of Rank Cards to the qualified candidates.
(8)Such other duties as entrusted by the Chairperson.