Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Nitesh vs The State Of Madhya Pradesh on 24 February, 2023

Author: Vivek Rusia

Bench: Vivek Rusia

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 2284 of 2018 (NITESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 24-02-2023 None present for both the parties.

Adjourned.



                              (VIVEK RUSIA)                                                (ANIL VERMA)
                                  JUDGE                                                       JUDGE

                           Divyansh




Signature Not Verified
Signed by: DIVYANSH
SHUKLA
Signing time: 24-02-2023
18:26:02