Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Madhya Pradesh - Subsection Section 13(a) in Criminal Courts - Rules and Orders (a)In the revenue districts of Jabalpur, Saugor, Mandla, Hoshangabad, Nimar, Chhindwara, Betul, Raipur, Bilaspur, Durg, Balaghat, and in the Melghat taluq of the Amraoti District-Hindi.
