Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 57] [Entire Act] Union of India - Subsection Section 57(2) in The Indian Evidence Act, 1872 (2)All public Acts passed or hereafter to be passed by Parliament [of the United Kingdom] [Inserted by A.O. 1950.], and all local and personal Acts directed by Parliament [of the United Kingdom] [Inserted by A.O. 1950.] to be judicially noticed;
